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State of Gujarat - Section

Section 27 in Gujarat Elementary Education Rules, 2010

27. Periodic assessments of the quality of education and produce a report.

- (i) The Government will also set up an independent organization/ wing, to undertake periodic assessments of the quality of education and produce a report about the "School Education Quality Status in Gujarat Schools"
(ii)The Government would make arrangement to periodically grade every elementary school in the state on a point scale on a set of quality parameters, including co- and extra-curricular activities, and improvements shown over years.