Bombay High Court
High Court Of Judicature At Bombay vs Mathews J. Nedumpura on 17 August, 2022
Bench: G.S. Patel, M. S. Karnik
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
SUO MOTO SHOW CAUSE NOTICE NO. 2 OF 2017
In
WRIT PETITION 2334 OF 2013
High Court Of Judicature At Bombay ....PETITIONER
V/S
Mathews J. Nedumpura ....RESPONDENT
WITH NOTICE OF MOTION (WRIT PETITION) NO. 383 OF 2017 In WRIT PETITION 2334 OF 2013 Mrs. Lalita Mohan Tejwani ....PETITIONER V/S Special Recovery Officer And Sales Officer And ....RESPONDENT 5 Ors.
WITH NOTICE OF MOTION (WRIT PETITION) NO. 453 OF 2017 In WRIT PETITION 2334 OF 2013 Lalita Mohan Tejwani ....PETITIONER Page 1/2 ::: Uploaded on - 17/08/2022 ::: Downloaded on - 18/08/2022 15:27:43 ::: V/S Special Recovery Officer And Sales Officer And ....RESPONDENT 6 Ors. And Mathew J. Nedumpara (applicant) Ms Rohini Amin for Petitioner Mr B V Samant, AGP for State Mr Shyam Mehta, Sr Adv a/w Mr S R Nargolkar, Mr Arjun Kadam for High Court administration Mr V.Dhond, Sr Adv for Bombay Bar Association CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE SHRI JUSTICE M. S. KARNIK & HON'BLE SMT. JUSTICE BHARATI DANGRE, JJ DATE : 17th August, 2022 P.C. :
S. O. to 22-09-2022 at 2.30 pm for hearing.
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