Madhya Pradesh High Court
Pahalwan Singh vs The State Of Madhya Pradesh on 3 November, 2017
THE HIGH COURT OF MADHYA PRADESH MCRC-5577-2017 (PAHALWAN SINGH Vs THE STATE OF MADHYA PRADESH) 5 Jabalpur, Dated : 03-11-2017 None appears on behalf of the applicant, even when the case is called in the second round. Case is adjourned.
It be listed after four weeks. (S.K. GANGELE) (SUBODH ABHYANKAR) JUDGE JUDGE kkc