Section 2(g) in Govind Guru Tribal University at Banswara Act, 2012
(g)"prescribed" means prescribed by the Statutes, Ordinances or Regulations;(gg)[ "Principal" means the Chief Executive Officer of a college or any person duly appointed to act as such; and] [Inserted Rajasthan Act No. 10 of 2016, dated 18.4.2016.]
