Section 20(2)(k) in The Carriage By Road Act, 2007

[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(2)(k) in The Carriage By Road Act, 2007

(k)the specification of the goods of dangerous or hazardous nature to human life and the label or class of labels to be carried or displayed in or on the motor vehicle or on such goods in the course of their transportation under sub-section (2) of section 13; and

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Union of India - Subsection

Section 20(2)(k) in The Carriage By Road Act, 2007