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State of Arunachal Pradesh - Section

Section 100 in Arunachal Pradesh Agriculture/Horticulture Services Rules, 1989

100.

% by promotion from Agricultural Inspector/Horticultural Inspector/Plant Protection Inspector/Extension Officer (Agriculture)/Farm Manager/Technical Assistant having following qualifications and requirements;
(i)A basic Agricultural Qualification B.Sc. Agri.
(ii)5 (Five) years' experience in the field of Agricultural/Horticultural Development in Arunachal Pradesh.
Remarks. - Specialised post would be filled up by posting of the officers having specialisation in particular disciplines. Therefore, specialise cadre has not been proposed separately.Category-V
(a)Agricultural Inspectors.
(b)Extension Officer (Agricultural)
(c)Horticultural Inspectors.
(d)Plant Protection Inspectors.
(e)Farm Manager.
Officers in this category are to be recruited as per following methods :
(i)75% of this category are to be filled up by the director recruitment from candidates having the following qualifications-
(a)Basic Agricultural qualifications.
(b)Having prescribed age limit and other recruitment's as notified by Government from time to time.
(ii)25% of the posts are to be filled up by promotion from the cadre of VLW (Senior). Peripatetic Assistant, Horticulture Field Assistant, Plant, Protection Assistant having following qualifications-
(a)Minimum two years' training in GTC or its equivalent.
(b)10 years' field experience in Arunachal Pradesh in the present cadre.