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Punjab-Haryana High Court

M/S Norata Ram Pawan Kumar & Ors vs M/S Best Foods Ltd & Ors on 2 November, 2017

Author: Inderjit Singh

Bench: Inderjit Singh

         IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                        CHANDIGARH

                                     CRM-M-40848-2017
                                     Date of decision: 02.11.2017


M/s Norata Ram Pawan Kumar and others
                                                                       ...Petitioners


                                            Versus


M/s Best Foods Limited and others

                                                                     ...Respondents


CORAM: HON'BLE MR. JUSTICE INDERJIT SINGH



Present:        Mr. Arun Bansal, Advocate,
                for the petitioners.

                       ****

INDERJIT SINGH, J.(Oral)

After arguing for sometime, learned counsel for the petitioners wants to withdraw the instant petition.

Dismissed as withdrawn.




02.11.2017                                                    (INDERJIT SINGH)
parveen kumar                                                     JUDGE

Whether speaking/reasoned                     :          No
Whether Reportable                            :          No




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