Punjab-Haryana High Court
M/S Norata Ram Pawan Kumar & Ors vs M/S Best Foods Ltd & Ors on 2 November, 2017
Author: Inderjit Singh
Bench: Inderjit Singh
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CRM-M-40848-2017
Date of decision: 02.11.2017
M/s Norata Ram Pawan Kumar and others
...Petitioners
Versus
M/s Best Foods Limited and others
...Respondents
CORAM: HON'BLE MR. JUSTICE INDERJIT SINGH
Present: Mr. Arun Bansal, Advocate,
for the petitioners.
****
INDERJIT SINGH, J.(Oral)
After arguing for sometime, learned counsel for the petitioners wants to withdraw the instant petition.
Dismissed as withdrawn.
02.11.2017 (INDERJIT SINGH)
parveen kumar JUDGE
Whether speaking/reasoned : No
Whether Reportable : No
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