Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 47] [Entire Act] State of Uttar Pradesh - Section Section 2 in U.P Consolidation of Holdings Act, 1953 2. Repeal of U.P. Act VII of 1939. - The U.P. Consolidation of Holdings Act, 1939, is hereby repealed.
