Himachal Pradesh High Court
Badri Prasad vs . Padam Singh on 11 August, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Badri Prasad vs. Padam Singh .
Cr.MMO No.804 of 2023 11.08.2023 Present: Mr. P.S. Chandel, Advocate, for the petitioner.
Mr. Manoj Kumar, Advocate, for the respondent.
Cr.MP No. 2888 of 2023 of Learned counsel for the parties jointly stated that the matter has been amicably settled between the parties.
rt As prayed for, list the case for presence of private parties on 14.08.2023.
( Sushil Kukreja )
August 11, 2023 Judge
(subhash)
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