Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] Union of India - Subsection Section 22(1) in Press Council Act, 1965 (1)The Central Government may, by notification in the Official Gazette, make rules to carry out the purposes of this Act;Provided that when the Council has been established, no such rules shall be made without consulting the Council.
