Section 30(2) in The U.P. Private Forests Rules, 1950
(2)During the period from July 1 to September 30, the President of the Gaon Sabha of the village in which a right-holder resides or which does not come under the jurisdiction of any Gaon Sabha, the person selected by the villagers from amongst the right-holders of the village to represent them for the purpose, shall submit to the Range Officer concerned a statement showing against the name of each right-holder of his village the quantity of timber which each right-holder will require for domestic purposes during the year
