Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 241(1)] [Section 241] [Entire Act]

State of Bihar - Subsection

Section 241(1)(b) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(b)a register of deduction for damage or loss, register of fines and register of advances in Form-XIX, Form XX and Form XXI respectively annexed to these rules;