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[Cites 0, Cited by 0] [Section 56(26)] [Section 56] [Entire Act]

State of Haryana - Subsection

Section 56(26)(xix) in Haryana Minor Mineral Concession, Stocking, Transportation of Minerals and Prevention of Illegal Mining Rules, 2012

(xix)powers to take possession of plant, machinery, premises and mines in the event of war or emergency; and