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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(3)(f) in U.P. Urban Planning and Development Act, 1973

(f)[ the Managing Director of the Jal Nigam established under the Uttar Pradesh Water Supply and Sewerage Act, 1975. ex-officio)] [Substituted by sub-section-2 of amendment act-1976(Act No-19 of 1976) dated 03.10.1975]