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[Cites 0, Cited by 0] [Section 15] [Entire Act]

NCT Delhi - Subsection

Section 15(1) in The Delhi Pharmaceutical Sciences and Research University - Delhi Statutes, 2017

(1)Selection Committee shall be constituted for making recommendations to the Board of Governors for appointment to Professors, Additional Professor, Associate Professors, Assistant Professors, lecturers and other academic staff.