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State of Jharkhand - Section

Section 74 in Jharkhand Co-operative Societies Rules, 2008

74. The following categories of government servants are authorised to exercise in their respective jurisdiction the power under clause (c) of section 38 and section 45-A.

- The Registrar, all Additional Registrars Joint Registrars, Deputy Registrars, District Co-operative Officers, Assistant Registrars, Block Co-operative Extension Officers, Co-operative Extension Officers, Inspectors, Deputy Chief Auditors, District Audit Officers, Sub-Divisional Audit Officers, Senior Audit Officers and Managing Directors and General Managers of the Central Co-operative Banks.