Section 4(2)(b) in The Bihar Mica Act, 1947

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State of Bihar - Subsection

Section 4(2)(b) in The Bihar Mica Act, 1947

(b)the sale of mica by a licensee or registered proprietor to, or the purchase of mica from a licensee or registered proprietor by, any person not resident or carrying on business in a controlled area; and

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State of Bihar - Subsection

Section 4(2)(b) in The Bihar Mica Act, 1947