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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Telangana - Subsection

Section 21(2)(e) in Government Securities Act, 1330 F

(e)the form and manner of publication of the notification mentioned in sub-section (2) of section 9 and the manner of publication of the list mentioned in subsection (3) of section 9;