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[Cites 0, Cited by 0] [Section 78] [Entire Act]

State of Punjab - Subsection

Section 78(b) in Punjab Self-Supporting Co-operative Societies Act, 2006

(b)an order for the winding up of the bank, shall be made by the Registrar, if so required by the Reserve Bank of India in the circumstances referred to in section 13-D of the Deposit Insurance and Credit Guarantee Corporation Act, 1961 (Central Act 47 of 1961);