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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Punjab - Subsection

Section 21(3) in Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2002

(3)If the Commission directs or permits oral evidence of a party, it may, as and when considered necessary or expedient, grant an opportunity to the other party to cross-examine the persons giving evidence.