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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Rajasthan - Subsection

Section 26(e) in The Rajasthan Boiler Attendants' Rules, 1954

(e)two copies of recent bust photographs (size 2"-2 ¼") one of which shall bear the signature or the thumb impression of the applicant on the back.