Section 67 in The Corporation of the City of Panaji (Election) Rules, 2004
67. Admission to Polling Station.
- The Presiding Officer shall regulate the number of voters to be admitted at any one time inside the polling station and shall exclude therefrom all persons other than -(a)Polling Officers;(b)public servants on duty in connection with the election;(c)person authorized by the Commission or the Returning Officer;(d)candidates, their election agents and subject to the provision of rule 18 one polling agent of each candidate;(e)a Child in arms accompanying a voter;(f)a person accompanying a blind or infirm voter who cannot move without help; and(g)such other persons as the Returning Officer or the Presiding Officer may employ for the purpose of identifying the voter.
