Punjab-Haryana High Court
Pure Milk Products Pvt. Ltd vs Union Of India And Ors on 24 January, 2023
Author: Ritu Bahri
Bench: Ritu Bahri
Neutral Citation No:=
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP No.21668 of 2021
Date of decision: 24.01.2023.
PURE MILK PRODUCTS PVT. LTD. .... Petitioner
Versus
UNION OF INDIA AND ORS .... Respondents
CORAM: HON'BLE MS. JUSTICE RITU BAHRI
HON'BLE MRS. JUSTICE MANISHA BATRA
Present : Mr. S.K. Mukhi, Advocate for the petitioner.
Mr. Saurabh Kapoor, Sr. Standing Counsel for the respondents.
****
RITU BAHRI, J. (oral) This writ petition is disposed of in same terms as order dated 24.01.2023 passed in CWP-14029-2021 titled as M/s Punjab State Co-op. Milk Producers Federation Ltd. vs. Principal Commissioner of Income Tax and another.
(RITU BAHRI) JUDGE (MANISHA BATRA) 24.01.2023 JUDGE Jyoti Thakur Whether speaking/reasoned: Yes/No. Whether reportable : Yes/No Neutral Citation No:= 1 of 1 ::: Downloaded on - 27-05-2023 15:59:02 :::