Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 1 in The Customs (Appeals) Rules, 1982

1. Short title and commencement.

- (i) These rules may be called the Customs (Appeals) Rules, 1982.
(2)They shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint.