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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of West Bengal - Subsection

Section 3(v) in The West Bengal Electricity Regulatory Commission (Balancing and Settlement Code) Regulations, 2008

(v)SLDC shall check the declared capacity through demonstration in pursuance to regulation 5.7 of the Tariff Regulations for each generating station as pd when required by SLDC as per regulation 5.7.1 of Tariff Regulations.