Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 374(2)] [Section 374] [Entire Act]

State of Odisha - Subsection

Section 374(2)(f) in Orissa Municipal Act, 1950

(f)regulating the procedure for the assessment and realisation of the taxes leviable under Section 364;