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[Cites 0, Cited by 0] [Section 91(2)] [Section 91] [Entire Act]

State of Uttar Pradesh - Subsection

Section 91(2)(b) in The U.P. Fundamental Rules

(b)In the case of leave of any other description, or of periods of leave on average pay after the first four months of such leave, if the amount of such leave spent in Asia prior to embarkation does not in all exceed one month, leave-salary in respect of the whole of such leave may be drawn in sterling.