Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 18 in Saurashtra Gharkhed, Tenancy Settlement And Agricultural lands Ordinance, 1949 18. [ [Repealed by the Saurashtra Land Reforms Act, 1951 (Act. No. XXV of 1951).] [***]
