Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 134] [Entire Act] State of Kerala - Subsection Section 134(3) in Kerala Municipality Act, 1994 (3)The provisions of this act and of any rules or orders made thereunder shall apply to every such fresh poll as they apply to the original poll.
