Section 6 in The Punjab Good Conduct Prisoners' (Temporary Release), Rules 1963
6. Expenses of journey. [Section 10(2)(f)]
. Third Class Railway passes for journey both ways to the Railway Station nearest to the place of destination will be issued by the Superintendent of Jail if on the report of the District Magistrate, the State Government is satisfied that the prisoner's family cannot bear the expenses of his journey from and to the prison after his temporary release.
