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Union of India - Section

Section 30 in The Central Electricity Regulatory Commission (Indian Electricity Grid Code) Regulations, 2010

30. Collective Transaction through Power Exchange(s) would normally be curtailed subsequent to the Short Term Bilateral Transaction(s).

[Provided that while curtailing collective transactions, day ahead transactions shall be curtailed first followed by real time transactions] [The following proviso was Added by Notification No. L-1/18/2010-CERC, dated 12.12.2019 (w.e.f. 28.04.2010).]