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[Cites 0, Cited by 0] [Section 127(1)] [Section 127] [Entire Act]

Union of India - Subsection

Section 127(1)(b) in The Income Tax Act, 2025

(b)paid or deposited any amount under a scheme framed by the Life Insurance Corporation or any other insurer or the Administrator, or the specified company, for the maintenance of a dependant, being a person with disability, subject to the conditions specified in sub-section (2) and approved by the Board in this behalf.