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[Cites 0, Cited by 0] [Section 21(4)] [Section 21] [Entire Act]

State of Madhya Pradesh - Subsection

Section 21(4)(c) in The M.P. Prakoshtha Swamitva Adhiniyam, 2000

(c)specifying the times at which and the manner in which annual general meetings and special meetings of the association shall be held and conducted;