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[Cites 0, Cited by 0] [Section 17(4BB)] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(4BB)(a) in The Reserve Bank of India Act, 1934

(a)repayable on demand or on the expiry of fixed periods not exceeding ninety days from the date of such loan or advance, against the securities of the Central Government or of any State Government, or