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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(1)(f) in U.P. Sugarcane (Regulation Supply and Purchase) Act, 1953

(f)to administer the funds at its disposal for the execution of the development scheme subject to the general or special directions of the Cane Commissioner; and