Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Securities And Exchange Board Of India - Section Section 96 in Securities and Exchange Board of India (Employees' Service) Regulations, 2001 96. Declarations to be signed by the employee. - Every employee to whom these Regulations apply, or who exercises his option to come under them shall subscribe to declarations in Forms A to C.
