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[Cites 0, Cited by 0] [Section 43(1)] [Section 43] [Entire Act]

State of Telangana - Subsection

Section 43(1)(ii) in Telangana Urban Areas (Development) Act, 1975

(ii)in relation to any other area specified in subsection (7) of section 13 within the local limits of a local authority, the competent authority thereof;