Section 26(b) in The Orissa Municipal Corporation Act, 2003
(b)the performance of functions and implementation of schemes in relation to, -(i)urban planning including town planning;(ii)planning for economic and social development;(iii)urban forestry, protection of environment and promotion of ecological aspects;(iv)safeguarding the interest of weaker sections of the society including handicapped and mentally retarded;(v)slum improvement and upgradation;(vi)urban poverty alleviation;(vii)promotion of cultural, educational and aesthetic aspects; and(viii)vital statistics including registration of birth and death.
