Supreme Court - Daily Orders
Sociedade Timblo Irmaos Limitada vs The State Of Goa on 17 May, 2022
Bench: L. Nageswara Rao, B.R. Gavai, A.S. Bopanna
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ITEM NO.34 COURT NO.5 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 15038/2020
(Arising out of impugned final judgment and order dated 02-12-2020
in LD-VC-CW No. 366/2020 passed by the High Court Of Judicature At
Bombay At Goa)
SOCIEDADE TIMBLO IRMAOS LIMITADA Petitioner(s)
VERSUS
THE STATE OF GOA & ANR. Respondent(s)
( IA No. 128731/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT IA No. 128733/2020 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
WITH
SLP(C) No. 2430/2021 (IX)
(IA No. 93579/2021 - DELETING THE NAME OF PETITIONER/RESPONDENT)
SLP(C) No. 2172/2021 (IX)
(IA No. 93583/2021 - DELETING THE NAME OF PETITIONER/RESPONDENT)
SLP(C) No. 15149/2020 (IX)
(IA No. 130270/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT IA No. 130271/2020 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 17-05-2022 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE A.S. BOPANNA
For Petitioner(s) Mr. Mukul Rohatagi , Sr. Adv.
Mr. Dhruv Mehta, Sr. Adv.
Mr. Ninad Laud, Adv.
Mrs. Divya Bahl, adv
Mr. Abhishek Bharti, Adv.
Signature Not Verified
Mr. Ivo Dcosta, adv
Mr. Yeshwant M. Bodhankar, adv
Digitally signed by
GEETA AHUJA
Date: 2022.05.18
19:08:20 IST
Reason: Mr. Balaji Srinivasan, AOR
For Respondent(s) Mr. Prashant Bhushan, AOR
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Mr. Arun R. Pednekar, Adv.
Mr. Hitesh Kumar Sharma, Adv.
Ms. Mukti Chowdhary, AOR
Ms. Aishwarya Bhati, Sr. Adv./ASG
Ms. Ruchi Kohli, Adv.
Mr. Apoorv Kurup, Adv.
Ms. Deepali Datta, Adv.
Mr. Amith J., Adv.
Mr. G.S. Makker, AOR
Mr. K.M.Nataraj,Ld ASG
Mr. Shailesh Madiyal, Adv.
Mr. Shubranshu Padhi, Adv.
Mr. Vatsal Joshi, Adv.
Ms. Indira Bhakar, Adv.
Mr. Amrish Kumar, AOR
M/S. Parekh & Co., AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 22.08.2022.
(Geeta Ahuja) (Anand Prakash) Court Master Assistant Registrar