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Union of India - Section

Section 45 in The Companies (Amendment) Act, 2000

45. Amendment of section 111.- In section 111 of the principal Act,-(a) in sub- section (9),-(i) for the words" one thousand rupees", the words" ten thousand rupees" shall be substituted;

(ii)for the words" one hundred rupees", the words" one thousand rupees" shall be substituted;
(b)in sub- section (12), for the words" fifty rupees", the words" five hundred rupees" shall be substituted.