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[Cites 0, Cited by 0] [Section 2(3)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(3)(j) in The Customs and Excise and Gold (Control) Appellate Tribunal (Procedure) Rules, 1982

(j)"Gold (Control) Act" means the Gold (Control) Act, 1968 (45 of 1968);