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Delhi High Court - Orders

The Director General (Esic) & Ors vs Rakesh Saini & Ors on 19 December, 2022

Author: V. Kameswar Rao

Bench: V. Kameswar Rao, Anoop Kumar Mendiratta

                              $~46
                              *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                              +      W.P.(C) 6414/2015
                                     THE DIRECTOR GENERAL (ESIC)
                                     & ORS                                 ..... Petitioners
                                                  Through: Mr. Yakesh Anand and Ms. Sonam
                                                           Anand, Advs.

                                                 versus

                                     RAKESH SAINI & ORS                                  ..... Respondents
                                                   Through:            Mr. Sudarshan Rajan, Mr. Ramesh
                                                                       Rawat and Mr. Hitain Bajaj, Advs.
                                                                       Mr. Ajay Digpaul, CGSC with Mr.
                                                                       Kamal Digpaul and Ms. Swati
                                                                       Kwatra, Advs. for UOI.


                                     CORAM:
                                     HON'BLE MR. JUSTICE V. KAMESWAR RAO
                                     HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
                                                          ORDER

% 19.12.2022 Re-notify on March 28, 2023.

V. KAMESWAR RAO, J ANOOP KUMAR MENDIRATTA, J DECEMBER 19, 2022/jg Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:22.12.2022 14:39:53