Delhi High Court - Orders
The Director General (Esic) & Ors vs Rakesh Saini & Ors on 19 December, 2022
Author: V. Kameswar Rao
Bench: V. Kameswar Rao, Anoop Kumar Mendiratta
$~46
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6414/2015
THE DIRECTOR GENERAL (ESIC)
& ORS ..... Petitioners
Through: Mr. Yakesh Anand and Ms. Sonam
Anand, Advs.
versus
RAKESH SAINI & ORS ..... Respondents
Through: Mr. Sudarshan Rajan, Mr. Ramesh
Rawat and Mr. Hitain Bajaj, Advs.
Mr. Ajay Digpaul, CGSC with Mr.
Kamal Digpaul and Ms. Swati
Kwatra, Advs. for UOI.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
ORDER
% 19.12.2022 Re-notify on March 28, 2023.
V. KAMESWAR RAO, J ANOOP KUMAR MENDIRATTA, J DECEMBER 19, 2022/jg Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:22.12.2022 14:39:53