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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Puducherry - Subsection

Section 22(2)(a) in Puducherry Town and Country Planning Act, 1969

(a)indicate, define and provide for all the matters that have to be or may be indicated, defined or provided for in the Interim Development Plan with such modifications as the Planning Authority deems fit;