[Cites 0, Cited by 0]
[Section 4]
[Entire Act]
State of Madhya Pradesh - Subsection
Section 4(1) in The M.P. Tendu Patta (Vyapar Viniyaman) Niyamavali, 1966
| Type of Transport permit | Authority issuing permit | |
| (1) | (2) | |
| (i) | For transport from collection depot to storage godown. | |
| (a) Main permit-Form T.P. 1 (Main) | Divisional Forest Officer or an Officer authorised by him inwriting. | |
| (b) Subsidiary Permit-Form T.P. 1 (Subsidiary) up to theextent of quantity mentioned in the main permit. | Divisional Forest Officer or any Officer and/or personauthorised by the Divisional Forest Officer in writing. | |
| (ii) | For transport from one storage godown to another or todistribution Centre-Form T.P. 2. | Divisional Forest Officer or any Officer and/or personauthorised by the Divisional Forest Officer in writing upto aspecified quantity and period. |
| (iii) | For transport from distribution centre to Sattedars orMazdoors-Form T.P. 3 | Divisional Forest Officer or any person authorised by theDivisional Forest Officer in writing specifying the maximumquantity to be transported in each consignment. |
| (iv) [ [Substituted by Notification No. F-18-1-73-X-III(1), dated 5-9-1975.] | For transport outside the State- | |
| (a) [ Main permit - Form T.P. 4 (Main) [Substituted by Notification No. 18-1-91-X-III, dated 13-1-1992.] | Divisional Forest Officer or any other officer authorised byhim in writing.] | |
| (b) Subsidiary permit-Form T.P. 4 (Subsidiary) | Divisional Forest Officer or any Officer and/or personauthorised by the Divisional Forest Officer in writing.] |