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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(7) in The Maharaja Sayajirao University of Baroda Act, 1949

(7)to [institute and confer] [These words were substituted for the word 'institute' by Bombay 52 of 1950, Section 3 (b).] degrees, [*[diplomas certificates and] [The word 'titles' was deleted, by Bombay 52 of 1950, Section 3 (b).] other academic distinctions on persons who have carried out a prescribed course of study, research or training, unless exempted therefrom in the manner prescribed by the Statutes and Ordinances, and have passed such tests or examinations as may have been prescribed;