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[Cites 0, Cited by 0] [Section 15(7)] [Section 15] [Entire Act]

State of Madhya Pradesh - Subsection

Section 15(7)(a) in The M.P. Sahakari Krishi Aur Gramin Vikas Bank Rules, 2001

(a)The distrainer shall cause to proclaim the date, time and place of the intended sale to be made by beat of drums or loud speakers or publication in news papers or pamphlets distributions or affixing poster in the village in which the defaulter/guarantor resides or the produce is kept and in such other place or places as the distrainer may consider necessary to give due publicity to the sale.