Calcutta High Court
C.I.T. Kolkata-Iv vs Alcove Industries Ltd on 12 June, 2014
Author: Girish Chandra Gupta
Bench: Girish Chandra Gupta, Sudip Ahluwalia
ORDER SHEET
ITA No. 724 OF 2004
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction (Income Tax)
ORIGINAL SIDE
C.I.T. KOLKATA-IV
Versus
ALCOVE INDUSTRIES LTD.
BEFORE:
The Hon'ble JUSTICE GIRISH CHANDRA GUPTA
The Hon'ble JUSTICE SUDIP AHLUWALIA Date: 12th June, 2014.
The Court: None appears for either side of the parties. The appeal appears to have been admitted on 2nd May, 2005. There is nothing to indicate whether the notice of appeal was served or even issued.
The department is directed to submit its report in the matter along with the requisite evidences.
The matter be listed again after four weeks.
(GIRISH CHANDRA GUPTA, J.) (SUDIP AHLUWALIA, J.) akb/