Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Calcutta High Court

C.I.T. Kolkata-Iv vs Alcove Industries Ltd on 12 June, 2014

Author: Girish Chandra Gupta

Bench: Girish Chandra Gupta, Sudip Ahluwalia

ORDER SHEET
                                ITA No. 724 OF 2004

                      IN THE HIGH COURT AT CALCUTTA
                        Special Jurisdiction (Income Tax)
                                 ORIGINAL SIDE


                              C.I.T. KOLKATA-IV
                                     Versus
                           ALCOVE INDUSTRIES LTD.


  BEFORE:

  The Hon'ble JUSTICE GIRISH CHANDRA GUPTA

The Hon'ble JUSTICE SUDIP AHLUWALIA Date: 12th June, 2014.

The Court: None appears for either side of the parties. The appeal appears to have been admitted on 2nd May, 2005. There is nothing to indicate whether the notice of appeal was served or even issued.

The department is directed to submit its report in the matter along with the requisite evidences.

The matter be listed again after four weeks.

(GIRISH CHANDRA GUPTA, J.) (SUDIP AHLUWALIA, J.) akb/