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[Cites 0, Cited by 0] [Section 91] [Entire Act]

State of Uttar Pradesh - Subsection

Section 91(c) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(c)created [on or] [Ibid.] after August 8, 1946, for charitable purposes, but the recognition of which has been withheld or denied by Government under Section 77 of the U.P. Zamindari Abolition and Land Reforms Act, 1950;