Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 106] [Entire Act] State of Punjab - Subsection Section 106(3) in The Punjab Municipal Act, 1999 (3)In all the Municipalities, the powers of Municipal Authorities to sanction the expenditure other than those referred to in sub-sections (1) and (2) shall be such, as may be prescribed.
