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[Cites 0, Cited by 0] [Section 99(1)] [Section 99] [Entire Act]

State of West Bengal - Subsection

Section 99(1)(b) in The West Bengal Factories Rules, 1958

(b)explosion of a receiver or container used for the storage at a pressure greater than atmospheric pressure of any gas or gases (including air) or any liquid or solid resulting from the compression of gas;